Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in Transfer of Evacuee Deposits Rules, 1955 (2)Any person interested in any deposit transferable to Pakistan may with the permission of the Custodian or court inspect the record relating to such deposit on payment of Fee of Rs. 2.
