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Himachal Pradesh High Court

Baba Balak Nath Temple Trust & Others vs Shakuntla Devi on 5 May, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Baba Balak Nath Temple Trust & others versus Shakuntla Devi .

CMP No. 4636 of 2022 in LPA No. 284 of 2012 05.05.2022 Present: Mr. Mukul Sood, Advocate, for the appellant/non-

applicant.

Mr. Ankush Dass Sood, Senior Advocate with Mr. Ramakant Sharma, Advocate, for the respondent/applicant.

List before a Bench, of which Justice Jyotsna Rewal Dua, Judge, is a member, after two weeks.

In the meanwhile, appellant/non-applicant may file reply.

( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 5, 2022 (hemlata) ::: Downloaded on - 05/05/2022 20:10:57 :::CIS .

::: Downloaded on - 05/05/2022 20:10:57 :::CIS