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State of Chattisgarh - Section

Section 23 in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

23. Permission to form Lift Irrigation Water Users' Associations on notified rivers or streams in command of flow irrigation.

- In order to avoid overlapping in command areas of How and lift irrigation and complications arising thereby, a Canal Officer not below the rank of an Executive Engineer, duly empowered by the Competent Authority in this behalf with prior consent of the beneficiary farmers may give permission to form Lift Irrigation Water Users' Association, on notified rivers or streams in the command of flow irrigation, after delineating the area of flow and lift irrigation separately in the prescribed manner.