Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(1)(d) in The Navy Act, 1957

(d)on the making of a report under sub-section (2) of section 143.