Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Entire Act]

State of Jammu-Kashmir - Section

Section 11 in Jammu and Kashmir Land Revenue Act, 1996

11. Limitation for appeals, revisions and reviews.

(1)Save as otherwise provided in this Act, the period of limitation of an appeal under the last foregoing section.
(2)Such provision of the limitation Act as supply to appeals, applications for revision and review in civil suits shall also apply to appeals, applications for revision and review under this Act.