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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(n) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(n)specifying, by regulations, the conditions and procedures for issuance of new Aadhaar number to existing Aadhaar number holder;