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Calcutta High Court

M/S.Paharpur Cooling Towers Ltd.& Anr vs Asst.Commissioner Of Central Excise ... on 7 April, 2010

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                               WP No. 1259 of 1998

                           IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction

                                  ORIGINAL SIDE


                      M/S.PAHARPUR COOLING TOWERS LTD.& ANR.

                                      Versus

                     ASST.COMMISSIONER OF CENTRAL EXCISE CAL.



       BEFORE:

       The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

       Date : 7th April, 2010.

                                                                       Appearance:
                                                            Dr. Debi Pal, Sr. Adv.
                                                              ...For the petitioner.


                 The Court: None appeared for the respondent.            Learned

Advocate-on-record for the petitioner shall give notice to the learned Advocate for the respondent indicating that this matter be listed after two weeks.

(GIRISH CHANDRA GUPTA, J.) A/s.