Calcutta High Court
M/S.Paharpur Cooling Towers Ltd.& Anr vs Asst.Commissioner Of Central Excise ... on 7 April, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1259 of 1998
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S.PAHARPUR COOLING TOWERS LTD.& ANR.
Versus
ASST.COMMISSIONER OF CENTRAL EXCISE CAL.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 7th April, 2010.
Appearance:
Dr. Debi Pal, Sr. Adv.
...For the petitioner.
The Court: None appeared for the respondent. Learned
Advocate-on-record for the petitioner shall give notice to the learned Advocate for the respondent indicating that this matter be listed after two weeks.
(GIRISH CHANDRA GUPTA, J.) A/s.