Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of West Bengal - Subsection Section 12A(1) in The West Bengal Housing Board Act, 1972 (1)The Housing Commissioner and other officers shall perform such duties as may be assigned to them by the Board.
