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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(1)(b) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(b)the enlargement, improvement or other alteration of any building which was in existence on the date, the development plan relating to the area comes into operation for the first time, so long as the cubic content of the original building is not exceeded by more than one-tenth;