Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(g) in The Karnataka Local Fund Authorities Fiscal Responsibility Act, 2003 (g)"Current Year" means the year preceding the year for which budget and Medium Term Fiscal Plan (MTFP) are being presented;
