Madhya Pradesh High Court
Jahid Ali vs The State Of Madhya Pradesh on 4 September, 2019
Author: Vishnu Pratap Singh Chauhan
Bench: Vishnu Pratap Singh Chauhan
1 CRA-885-2014 The High Court Of Madhya Pradesh CRA-885-2014 (JAHID ALI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 04-09-2019 List this appeal along with Cr.A.No.2421/2013.
(VISHNU PRATAP SINGH CHAUHAN) JUDGE Digitally signed by BIJU b Date: 2019.09.05 10:58:52 +05'30'