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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(2)(ix) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(ix)ensure that adequate number of prescribed application forms for maintenance are available in offices of common contact for citizens such as Panchayats, Post Officers, Block Development Offices, Tahsil Offices Collectorate, Police Stations, etc;