Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(1) in Faceless Assessment Scheme, 2019 (1)This Scheme may be called the [Faceless Assessment] [Substituted 'E-assessment' by Notification No. S.O. 2745(E), dated 13.8.2020.] Scheme, 2019.
