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State of Goa - Section

Section 127 in The Goa Panchayat Raj Act, 1994

127. Application of certain sections relating to elections.

- The provisions of sections 16, 17, 18, 19, 20 , 21, 22, 23, 24, and 25 shall apply, mutatis mutandis, in respect of election of Zilla Panchayat, the deposit as security for costs being two thousand rupees.