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Private Nursing Schools And Colleges ... vs The Indian Nursing Council on 10 April, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

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     ITEM NO.25                           COURT NO.11                SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).    32603/2017

     (Arising out of impugned final judgment and order dated 09-10-2017
     in WP No. 11260/2017 passed by the High Court Of Judicature At
     Bombay At Aurangabad)

     PRIVATE NURSING SCHOOLS AND COLLEGES
     MANAGEMENT ASSOCIATION                                            Petitioner(s)

                                                 VERSUS

     THE INDIAN NURSING COUNCIL & ORS.                               Respondent(s)

     (I.A.NO.50539/2018 – Application for Clarification/direction,
     I.A.No.13324/2018 – Application for Vacating stay,
     Application(s) for intervention/impleadment)

     Date : 10-04-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)             Mr.   R. Venkataramani,Sr.Adv.
                                   Mr.   Shekhar G. Devasa,Adv.
                                   Mr.   Manish Tiwari,Adv.
                                   Mr.   Luv Kumar,Adv.
                                   Mr.   Yashraj Bundela,Adv.
                                   For   M/S. Devasa & Co.

     For Respondent(s)
                                   Mr.   Tushar Mehta,ASG
                                   Mr.   Ajit Kumar Sinha,Sr.Adv.
                                   Ms.   Seema Bengani,Adv.
                                   Ms.   Swati Bhardwaj,Adv.
                                   Ms.   Swati Ghildiyal,Adv.
                                   Mr.   Gurmeet Singh Makker, AOR

                                   Mr.   Anand Sanjay M. Nuli,Adv.
                                   Mr.   Dharm Singh,Adv.
                                   Mr.   Manish Gupta,Adv.
Signature Not Verified
                                   Mr.   Suraj Kaushik,Adv.
                                   For   M/s. Nuli & Nuli
Digitally signed by
MAHABIR SINGH
Date: 2018.04.11
10:16:09 IST
Reason:


                                   Mr. Sandeep Sethi,ASG
                                   Ms. Anindita Pujari,AOR
                                   Ms. Kavita Bhardwaj,Adv.
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                    Mr. S. Udaya Kumar Sagar,Adv.
                    Ms. Bina Madhavan,Adv.
                    Ms. Swati Bhardwaj,Adv.
                    Mr. V.S.R. Krishna,Adv.
                    M/S. Lawyer S Knit & Co.

                    Mr.   A.K. Singla,Sr.Adv.
                    Mr.   Mohammed Faruke,Adv.
                    Mr.   L. Harish Kumar,Adv.
                    Mr.   T.R.B. Sivakumar,Adv.

                    Mr. M. Gireesh Kumar,Adv.
                    Mr. Ankur S. Kulkarni,Adv.
                    Mr. Sriram P.,Adv.

     UPON hearing the counsel the Court made the following
                            O R D E R

List the application(s) along with the main matter which is to be listed on 12th July, 2018.

(MAHABIR SINGH)                             (PARVEEN KUMARI PASRICHA)
 COURT MASTER                                    BRANCH OFFICER