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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)The clinical establishment shall permit or allow the service by any service provider only after being reasonably satisfied about the qualification of such service provider and employing an unqualified or under-qualified person shall be considered as major deficiency under section 29 of the Act.