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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Mizoram - Subsection

Section 85(1) in Mizoram Cooperative Societies Act, 2006

(1)The Registrar shall audit or cause to be audited by person authorized by him by general or special order in writing in this behalf, the accounts of every registered Society and Society under liquidation once at least every year.