Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Adobe Marketing Private Limited vs Haryana State Industrial And ... on 13 September, 2024

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                                                   1

     ITEM NO.55                         COURT NO.13                   SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   4759/2023

     M/S ADOBE MARKETING PRIVATE LIMITED                              Appellant(s)

                                                 VERSUS

     HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE                      Respondent(s)
     DEVELOPMENT CORPORATION AND ORS & ORS.

     WITH
     Diary No(s). 17010/2024 (XVII-A)
     ( FOR CONDONATION OF DELAY IN FILING ON IA 133251/2024
     FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA
     133252/2024
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     133253/2024
     FOR STAY APPLICATION ON IA 133254/2024
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     142117/2024
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     152347/2024
     IA No. 133251/2024 - CONDONATION OF DELAY IN FILING
     IA No. 133252/2024 - CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS
     IA No. 133253/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 152347/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 142117/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 133254/2024 - STAY APPLICATION) Date : 13-09-2024 This appeal was called on for hearing today.

CORAM :

HON'BLE MS. JUSTICE BELA M. TRIVEDI HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Appellant(s) Mr. Maninder Singh, Sr. Adv.
Mr. Divyanshu Rai, AOR Ms. Taruna, Adv.
Signature Not Verified
Mr. Vishal Sharma, Adv.
Digitally signed by Nisha Khulbey Date: 2024.09.13 17:15:35 IST
Reason: Ms. Aishwarya Bhati, A.S.G. Mr. Alok Sangwan, Sr. A.A.G. Mr. Samar Vijay Singh, AOR Mr. Sumit Kumar Sharma, Adv. Mr. Rajat Sangwan, Adv.
2
Ms. Sabarni Som, Adv.
Mr. Fateh Singh, Adv.
For Respondent(s) Mr. Maninder Singh, Sr. Adv.
Mr. Divyanshu Rai, AOR Mr. Vishal Sharma, Adv.
Ms. Taruna, Adv.
Mr. Lokesh Sinhal, Sr. A.A.G. Mr. Akshay Amritanshu, AOR Mr. Samyak Jain, Adv.
Ms. Himanshi Shakya, Adv. Mr. Nikunj Gupta, Adv.
Ms. Drishti Saraf, Adv.
Ms. Pragya Upadhyay, Adv. Mr. Manish Verma, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. Counsel for the petitioner(s) states that an affidavit has already been filed pursuant to the Order passed by the Court on 05th August, 2024.
2. Registry to place the same on record.
3. List the matters after two weeks.

(NISHA KHULBEY) (MAMTA RAWAT) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)