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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Industrial Development Bank Of India Act, 1964

(3)Subject to the provisions of this Act, the Board in discharging its functions shall act on business principles with due regard to public interest.[* * *] [ Sub-S. (4) omitted by Act 5 of 1995, Section 6, (w.r.e.f. 12.10.1994).]