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State of Uttar Pradesh - Section

Section 935 in Rules under the United Provinces Excise Act, 1910

935. Collection prohibited save in twelve districts.

- The collection of Bhang or of any portion of the hemp plant from which intoxicating drug can be prepared is prohibited throughout Uttar Pradesh except that the spontaneous growth of the hemp plants may be collected for the production of Bhang only in the districts of Saharanpur, Muzaffarpur, Bijnor, Naini Tal, Bareilly, Pilibhit, Kheri, Bahraich, Gonda, Basti, Gorakhpur and Deoria subject to the following provisions.