Section 10(3)(a) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

(a)if he was on the 31st March of the preceding year, by the deduction which he causes to be made in this behalf from his pay bill for that month;

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