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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Uttar Pradesh - Subsection

Section 120(w) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(w)a platform of a hoist is capable of supporting such maximum load, that such platform may carry, with a safety factor of at least three;