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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(3)(b) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(b)by written order, require any person to produce for his inspection such books or documents relevant to the inquiry, at such time and at such place as may be specified in the order.