Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(o) in Patna University Act, 1976 (o)"Lecturer" means a teacher of a college or the University possessing such qualifications as may be prescribed by the Statutes;
