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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(4)If any owner employs such tindal contrary to the directions of the Deputy Conservator, given under Cl. (b) of sub-rule (3), the Deputy Conservator, may cancel all or any of the licences held by the said owner.