Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 37 in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.) 37. Power to prevent commission of offence. - Every Forest Officer and Police Officer shall prevent and may interfere for the purpose of preventing the commission of any forest offence.
