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State of West Bengal - Section

Section 12 in The Bengal State Aid To Industries Act, 1931

12. Interested members not to vote.

- No member of a Board shall vote on any question coming before the Board for consideration in which (otherwise than in its general application to all persons and properties within the [(State)] [Word substituted for the word 'Province' by Adaptation of Laws Order, 1950.] he has a pecuniary interest.