Section 4(6) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.
(6)to prescribe for colleges, other than Government Colleges and private colleges,-(a)the constitution, powers and functions of their Governing Bodies,(b)the terms and conditions of service and emoluments for posts of Principals, Teachers and such other employees as it may deem fit; and(c)the rules for Provident Funds;
