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[Cites 0, Cited by 1] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(a) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(a)allow the child to go home after advice or admonition by following appropriate inquiry and counselling to such child and to his parents or the guardian;