Delhi High Court - Orders
Nikhil Borwankar vs State (Nct) Of Delhi & Ors on 28 July, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1401/2021
NIKHIL BORWANKAR ..... Petitioner
Through: Mr. Prashant Bhushan, Advocate
versus
STATE (NCT) OF DELHI & ORS. ..... Respondents
Through: Mr. Satyakam, ASC for R-1
Mr. Chetan Sharma, Additional Solicitor General
with Mr. Ajay Digpaul, CGSC, Mr. Vinay Yadav,
Mr. Akshay Gadeock, Mr. Kamal R. Digpaul and
Mr. Sahaj Garg, Advocates for UOI
Mr. Preet Pal Singh and Mr. Saurabh Sharma,
Advocates for Bar Council of India
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 28.07.2021 Proceedings have been conducted through video conferencing. List on 03.09.2021.
CHIEF JUSTICE JYOTI SINGH, J JULY 28, 2021 yg Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:30.07.2021 17:00:06