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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The Madras Port Petroleum Rules, 1963

(4)Under no conditions shall petroleum be pumped through the pipelines at pressure exceeding 100 lbs. per square inch.This maximum pressure shall not be applied to the pipelines until one hour after commencement of discharge of petroleum.