Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Haryana - Subsection Section 36(1) in The Haryana Kisan Kalyan Pradhikaran Act, 2018 (1)Subject to the provisions of this Act, the Pradhikaran shall, by publication on its website, make regulations to carry out the purposes of this Act.
