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Delhi High Court - Orders

Dharam Veer vs Uoi & Anr on 17 April, 2025

                                    $~62 to 66, 68 to 71 and 73 to 217
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    62
                                    +     LA.APP. 40/2007
                                          DHARAM VEER                                   .....Appellant
                                                             Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
                                                                       Mr. Vaibhal Chechi and Ms. Rekha
                                                                       Chauhan, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Sarvan Kumar, Advocate
                                                                                                               for UOI
                                                                                                               Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA.
                                                                                                               Ms. Shobhana Takiar, Standing
                                                                                                               Counsel with Mr. Prateek Dhir, Mr.
                                                                                                               Kuljeet Singh and Mr. Shivam Takiar,
                                                                                                               Advocates for DDA.
                                    63
                                    +           LA.APP. 42/2007
                                                SRI RAM & ANR.                                                                  .....Appellants
                                                                Through:                                       Mr. N.S. Chechi, Mr. Neeraj Chechi,
                                                                                                               Mr. Vaibhal Chechi and Ms. Rekha
                                                                                                               Chauhan, Advocates.

                                                                                      versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:33
                                                 UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Sarvan Kumar, Advocate
                                                                                                               for UOI
                                                                                                               Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                                               Advocates for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    64
                                    +           LA.APP. 43/2007
                                                BED RAM                                                                         .....Appellant
                                                                                      Through:                 Mr. N.S. Chechi, Mr. Neeraj Chechi,
                                                                                                               Mr. Vaibhal Chechi and Ms. Rekha
                                                                                                               Chauhan, Advocates.
                                                                                                               Mr. R.B. Singh, Mr. Shivansh, Mr.
                                                                                                               Rajan Sharma, Mr. Deepak Gola, Mr.
                                                                                                               Krishna Kant, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Sarvan Kumar, Advocate
                                                                                                               for UOI
                                                                                                               Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:33
                                                                                                                Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Kartik Jindal and Mr. Aashdeep
                                                                                                               Kam, Advocates.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    65
                                    +           LA.APP. 44/2007
                                                ATTAR SINGH                                                                     .....Appellant
                                                                                      Through:                 Mr. N.S. Chechi, Mr. Neeraj Chechi,
                                                                                                               Mr. Vaibhal Chechi and Ms. Rekha
                                                                                                               Chauhan, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                                                                                               Ms. Kamna Singh, Panel Counsel for
                                                                                                               DDA.
                                    66
                                    +           LA.APP. 58/2007
                                                DULI CHAND                                                                     .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:33
                                                                                                                Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Sarvan Kumar, Advocate
                                                                                                               for UOI
                                                                                                               Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    68
                                    +           LA.APP. 1143/2008
                                                UOI & ANR.                                                                       .....Appellants
                                                                Through:                                       Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                                             versus
                                                BHOHTI DECEASED THR.LR'S                .....Respondent
                                                             Through: Mr. Inder Singh, Adv.
                                                                      Ms. Kamna Singh, Advocate for




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                DDA.
                                    69
                                    +           LA.APP. 911/2010
                                                KEHAR SINGH                                                                    .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Manu Chaturvedi, Standing
                                                                                                               Counsel with Mr. Khwaja, Advocate
                                                                                                               for MCD.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    70
                                    +           LA.APP. 338/2015, CM APPL. 2671/2016 & 41910/2016
                                                FAKIR CHAND (DECEASED) THR LRS & ORS .....Appellants
                                                                Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                                           Mr. Deepak Gola and Mr. Shivansh,
                                                                           Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                            .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. S.A. Khan, Advocate for R-2.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    71
                                    +           LA.APP. 339/2015 & CM APPL. 11804/2015
                                                HUKUM SINGH SINCE DECEASED THR LRS & ORS
                                                                                               .....Appellants
                                                                Through: Mr. R.B. Singh, Mr. Shivansh, Mr.
                                                                         Rajan Sharma, Mr. Deepak Gola, Mr.
                                                                         Krishna Kant, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Kartik Jindal and Mr. Aashdeep
                                                                                                               Kam, Advocates.
                                                                                                               Mr. Ankur Goel, Advocate.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    73
                                    +           LA.APP. 230/2022
                                                SALEK RAM (DECEASED) THR LRS & ORS. .....Appellants




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                       Through:                 Appearance not given.

                                                                                      versus

                                                UNION OF INDIA & ANR.                                                            .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Anuj Chaturvedi, Ms. Richa
                                                                                                               Dhawan, Ms. Harshita Maheshwari,
                                                                                                               Mr. Pawan Karan Deo, Advocates for
                                                                                                               DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                    74
                                    +           LA.APP. 366/2022, CM APPL. 52464-65/2022
                                                SITA RAM (DECEASED) THR. LR CHAVAN & ANR.
                                                                                                .....Appellants
                                                                Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
                                                                           Mr. Vaibhal Chechi and Ms. Rekha
                                                                           Chauhan, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS.                                                         .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Siddharth Panda, Mr. Ritank and




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. Anil Pandey, Advocates for UOI.
                                                                                                               Mr. Akhil Mittal, ASC with Ms.
                                                                                                               Navita Gupta, Mr. Sidhant Garg,
                                                                                                               Advs. for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    75
                                    +           LA.APP. 61/2007
                                                KESAR SINGH & ORS.                                                               .....Appellants
                                                                Through:                                       Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.
                                                                                                               Mr. Prashant Katara and Mr. Aman
                                                                                                               Sinha, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    76
                                    +           LA.APP. 62/2007
                                                GANGA RAM & ANR                                                                .....Appellants
                                                                Through:                                       Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    77
                                    +           LA.APP. 63/2007
                                                SATTO DEVI & ORS                                                               .....Appellants
                                                                Through:                                       Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Ms. Manisha Agrawal Narain, CGSC
                                                                                                               with Mr. Chandandeep Singh, Mr.
                                                                                                               Sandeep Singh, Mr. Nipun Jain,
                                                                                                               Advocates
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    78
                                    +           LA.APP. 64/2007
                                                ANGOORI DEVI (D) THRU. L.R.              .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Sarvan Kumar, Advocate
                                                                                                               for UOI
                                                                                                               Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Anuj Chaturvedi, Ms. Richa
                                                                                                               Dhawan, Ms. Harshita Maheshwari,
                                                                                                               Mr. Pawan Karan Deo, Advocates for
                                                                                                               DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    79
                                    +           LA.APP. 65/2007
                                                RAJ PAL                                                                         .....Appellant
                                                                                      Through:                 Mr. N.S. Chechi, Mr. Neeraj Chechi,
                                                                                                               Mr. Vaibhal Chechi and Ms. Rekha
                                                                                                               Chauhan, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                       versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    80
                                    +           LA.APP. 66/2007
                                                KAILASH SHARMA & ANR                     .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    81
                                    +           LA.APP. 73/2007




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                 TEK CHAND                                                                      .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    82
                                    +           LA.APP. 87/2007, CM APPL. 808-09/2019
                                                PRITAM SINGH & ORS.                        .....Appellants
                                                                 Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                                           Mr. Deepak Gola and Mr. Shivansh,
                                                                           Advocates.

                                                                                      versus

                                                UOI & ORS.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Ms. Meghna, Advocate for DDA.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    83
                                    +           LA.APP. 412/2007
                                                GIRIRAJ & ORS.                                                                 .....Appellants
                                                                                      Through:                 Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                                               Mr. Deepak Gola and Mr. Shivansh,
                                                                                                               Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                    84
                                    +           LA.APP. 89/2007
                                                BALBIR SINGH                                                                   .....Appellant
                                                                                      Through:                 Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                                               Mr. Deepak Gola and Mr. Shivansh,
                                                                                                               Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr.    Pratap   Singh    Ahluwalia,
                                                                                                               Advocate for DDA.
                                                                                                               Mr. M.K. Singh, Advocate for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    85
                                    +           LA.APP. 1234/2008
                                                HANS RAJ DECD. THR . LR'S                .....Appellant
                                                                Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                                         Mr. Deepak Gola and Mr. Shivansh,
                                                                         Advocates.

                                                                                      versus

                                                UOI &ANR.                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                    86
                                    +           LA.APP. 1235/2008, CM APPL. 6801/2017 & 16070/2024
                                                SURYA PRAKASH & ORS.                       .....Appellants
                                                                Through: Mr. R.B. Singh, Mr. Rajan Sharma




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. Deepak Gola and Mr. Shivansh,
                                                                                                               Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    87
                                    +           LA.APP. 130/2009
                                                SHRI BHIK RAM                                                                  .....Appellant
                                                                                      Through:                 Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                                               Mr. Deepak Gola and Mr. Shivansh,
                                                                                                               Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS.                                                            .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                     88
                                    +           LA.APP. 607/2009
                                                NEKI RAM                                                                       .....Appellant
                                                                                      Through:                 Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                                               Mr. Deepak Gola and Mr. Shivansh,
                                                                                                               Advocates.

                                                                                      versus

                                                UOI                                                                              .....Respondent
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Ms. Sapna Chauhan, Advocate for
                                                                                                               DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    89
                                    +           LA.APP. 91/2007
                                                BHIM SINGH DECD. THR.LR'S & ORS          .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Kumar, Advocates for DDA
                                                                                                               Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                                               Advocates for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    90
                                    +           LA.APP. 293/2007
                                                JAGBIR SINGH                                                                      .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.
                                                                                                               Mr. Gaurav Bidhuri and Mr. Aditya
                                                                                                               Sorout, Advocates.
                                                                                                               Mr. R.B. Singh, Mr. Deepak Gola and
                                                                                                               Mr. Rajan Sharma, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. M.K. Singh, Advocate for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    91
                                    +           LA.APP. 372/2007
                                                BHOPAL SINGH                                                                   .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                    92
                                    +           LA.APP. 72/2016 & CM APPL. 11271/2016
                                                RAGHUBAR DAYAL @ RAGHUBER SINGH @ RAGHBAR
                                                SINGH & ORS                              .....Appellants
                                                                Through: Mr. Y.R. Sharma and Ms. Akshita
                                                                          Sharma, Advocates for LRs of
                                                                          Appellant No.2

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Shlok Chandra and Mr. Sankalp




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Sharma, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    93
                                    +           LA.APP. 335/2008
                                                MUNSHI DECEASED THROUGH L.R'S & ORS .....Appellants
                                                                 Through: Mr. Gaurav Bidhuri and Mr. Aditya
                                                                          Sorout, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                                               Advocates for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    94
                                    +           LA.APP. 500/2008
                                                BHARAT SINGH & ORS                                                             .....Appellants
                                                                 Through:                                      Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                       Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Ms. Manish Agrawal Narain, CGSC
                                                                                                               with Mr. Chandan Deep Singh, Mr.
                                                                                                               Sandeep Singh Samaria and Mr.
                                                                                                               Akhil Gupta, Advocates.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                    95
                                    +           LA.APP. 501/2008
                                                ZILE SINGH (DECEASED) THROUGH L.R'S .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. J.R. Sharma, Mr. Ujjwal Goel
                                                                                                               and Mr. Y.P. Chadha, Advocates.
                                    96
                                    +           LA.APP. 508/2008
                                                JAGWATI                                                                          .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.
                                                                                                               Mr. Prashant Katara and Mr. Aman
                                                                                                               Sinha, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    97
                                    +           LA.APP. 509/2008
                                                BIR SINGH                                                                      .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                     .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    98
                                    +           LA.APP. 564/2008
                                                AMAN SINGH                                                                     .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    99
                                    +           LA.APP. 565/2008
                                                SHASHI VERMA                                                                   .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Upadhyay, Advocates.
                                                                                                               Mr. Prashant Katara and Mr. Aman
                                                                                                               Sinha, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    100
                                    +           LA.APP. 609/2008 & CM APPL. 917/2016
                                                NIMANT RANA & ORS.                       .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    101
                                    +           LA.APP. 631/2008
                                                DINESH KUMAR & ORS.                                                             .....Appellants
                                                                 Through:                                      Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.
                                                                                                               Mr. Amit Dhalla and Mr. Sohan
                                                                                                               Singh Rawat, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                                                                                               Mr. Ashok Gurnani, Mr. Manish Kr.
                                                                                                               Sharma and Mr. Abhishek Singh,
                                                                                                               Advocates for R-2 to 8.
                                    102
                                    +           LA.APP. 737/2008
                                                INDER SINGH                                                                      .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.
                                                                                                               Mr. Prashant Katara and Mr. Aman
                                                                                                               Sinha, Advocates.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                       versus

                                                U.O.I & ANR                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Ms. Sapna Chauhan, Advocate for
                                                                                                               DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    103
                                    +           LA.APP. 739/2008
                                                RAMESH BASISTHA                                                                  .....Appellant
                                                                 Through:                                      Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.
                                                                                                               Mr. Prashant Katara and Mr. Aman
                                                                                                               Sinha, Advocates.

                                                                                      versus

                                                U.O.I & ORS                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                    104
                                    +           LA.APP. 748/2008, CM APPL. 945/2011, 2181/2011 & 52896/2018
                                                DAL CHAND & ORS                             .....Appellants
                                                                Through: Appearance not given.

                                                                                      versus

                                                U.O.I & ORS                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    105
                                    +           LA.APP. 816/2008, CM APPL. 12931/2017,                                                 12932/2017,
                                                12933/2017, 36662/2017 & REVIEW PET. 132/2017
                                                KISHAN SAHAI THRU L.R'S               .....Appellant
                                                              Through: Mr. D.S. Chauhan, Mr. Prateek
                                                                        Tiwari and Mr. Karan Bhatia,
                                                                        Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    106
                                    +           LA.APP. 817/2008
                                                JAGBIR & ORS                                                                    .....Appellants
                                                                                      Through:                 Mr. N.S. Chechi, Mr. Neeraj Chechi,
                                                                                                               Mr. Vaibhal Chechi and Ms. Rekha
                                                                                                               Chauhan, Advocates.

                                                                                      versus

                                                UOI & ORS                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    107
                                    +           LA.APP. 876/2008
                                                RISHAL SINGH DECD. THR. LR'S            .....Appellant
                                                                 Through: Mr. D.S. Chauhan, Mr. Prateek
                                                                          Tiwari and Mr. Karan Bhatia,
                                                                          Advocates.

                                                                                      versus

                                                UOI & ORS.                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                    108
                                    +           LA.APP. 966/2008
                                                RAJ KUMAR                                                                        .....Appellant
                                                                                      Through:                 Appearance not given.

                                                                                      versus

                                                UOI & ORS.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                    109
                                    +           LA.APP. 992/2008
                                                AJEET SINGH                                                                    .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                       versus

                                                UOI & ORS.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    110
                                    +           LA.APP. 994/2008, CM APPL. 12577-79/2017, 36659/2017 &
                                                REVIEW PET. 128/2017
                                                HARI SINGH                                                                     .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.
                                                                                                               Mr. D.S. Chauhan, Mr. Prateek
                                                                                                               Tiwari and Mr. Karan Bhatia,
                                                                                                               Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    111
                                    +           LA.APP. 995/2008
                                                PREM SINGH                                                                     .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    112
                                    +           LA.APP. 996/2008
                                                RAJENDER PRASHAD & ORS.                   .....Appellants
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    113
                                    +           LA.APP. 1038/2008, CM APPL. 11903-04/2015
                                                UOI                                         .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                          Counsel with Mr. Sunil Kumar Jha,
                                                                          Mr. M.S. Akhtar, Mr. Mayank
                                                                          Madho, and Mr. Sami Sameer
                                                                          Siddiqui, Advocates for UOI.
                                                                versus

                                                KHAZAN SINGH &ORS.                                                               .....Respondents
                                                             Through:                                          Mr. Inder Singh, Adv.
                                    114
                                    +           LA.APP. 1040/2008
                                                UOI                                                                              .....Appellant
                                                                Through:                                       Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.
                                                                                      versus

                                                CHAMPA DEVI DECD. THR.LR'S              .....Respondent
                                                             Through: Mr. Inder Singh, Adv.
                                    115
                                    +           LA.APP. 1042/2008
                                                UOI                                                                             .....Appellant
                                                                Through:                                       Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.

                                                                                      versus

                                                RICHA RAM & ORS.                                                                 .....Respondents
                                                             Through:                                          Mr. Inder Singh, Adv.
                                    116
                                    +           LA.APP. 1043/2008
                                                UOI                                                                              .....Appellant
                                                                Through:                                       Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.

                                                                                      versus

                                                PHOOL SINGH & ORS.                                                               .....Respondents
                                                             Through:                                          Mr. Inder Singh, Adv.
                                    117
                                    +           LA.APP. 1136/2008
                                                JASWANT SINGH RANA (DECEASED) THR. LRS .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    118
                                    +           LA.APP. 1141/2008
                                                UOI                                                                              .....Appellant
                                                                Through:                                       Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.

                                                                                      versus

                                                MANSA RAM DECD. THR. LR'S & ORS.       .....Respondents
                                                            Through: Mr. Inder Singh, Adv
                                    119
                                    +           LA.APP. 1142/2008, CM APPL. 42668-69/2023
                                                UOI                                         .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                          Counsel with Mr. Sunil Kumar Jha,
                                                                          Mr. M.S. Akhtar, Mr. Mayank
                                                                          Madho, and Mr. Sami Sameer
                                                                          Siddiqui, Advocates for UOI.
                                                                          Mr. Ashutosh Kaushik, Mr. Barun
                                                                          Dey, Advocates for DDA
                                                                          Mr. Rahul Chaudhary, Adv. for
                                                                          Cliamant
                                                                          Mr. Sanjay Poddar, Sr. Advocate with
                                                                          Ms. Mrinalini Sen, Mr. Govind
                                                                          Kumar, Mr. Kumar Kshitij and Mr.
                                                                          Apurv Kumar, Advocates for DDA.
                                                                          Ms. Manika Tripathy, SC with Mr.
                                                                          Gautam Yadav, Mr. Sanjay Singh
                                                                          Rathore, Advocates

                                                                                      versus




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                 KISHORI @ BHOLA DECD. THR.LR'S & ORS. .....Respondents
                                                             Through: Mr. Rahul Chaudhary, Advocate.
                                                                       Mr. Inder Singh, Adv
                                    120
                                    +           LA.APP. 1144/2008
                                                UOI & ANR.                                                                       .....Appellants
                                                                Through:                                       Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                                                                      versus

                                                NATHU & ORS.                                                                     .....Respondents
                                                                                      Through:                 Mr. Rahul Chaudhary, Advocate.
                                                                                                               Mr. Inder Singh, Adv
                                    121
                                    +           LA.APP. 1145/2008
                                                UOI                                                                              .....Appellant
                                                                Through:                                       Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.

                                                                                      versus

                                                BALBIR & ORS.                                                                    .....Respondents
                                                                                      Through:                 Mr. Rahul Chaudhary, Advocate.
                                                                                                               Mr. Inder Singh, Adv




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                                     122
                                    +           LA.APP. 1146/2008, CM APPL. 11470-71/2015
                                                UOI                                         .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                          Counsel with Mr. Sunil Kumar Jha,
                                                                          Mr. M.S. Akhtar, Mr. Mayank
                                                                          Madho, and Mr. Sami Sameer
                                                                          Siddiqui, Advocates for UOI.

                                                                                      versus

                                                HARI KISHAN DECD. THR.LR'S & ORS.        .....Respondents
                                                             Through: Mr. Neeraj Kumar, Advocate for
                                                                       DDA
                                                                       Mr. Rahul Chaudhary, Advocate.
                                                                       Mr. Inder Singh, Adv
                                    123
                                    +           LA.APP. 1147/2008
                                                UOI & ANR.                                                                       .....Appellant
                                                                Through:                                       Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                                                                      versus

                                                SOHAN THR.HIS LR'S                                                               .....Respondent
                                                              Through:                                         Mr. Rahul Chaudhary, Advocate.
                                                                                                               Mr. Inder Singh, Adv
                                    124
                                    +           LA.APP. 1148/2008




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                 UOI                                                                              .....Appellant
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.
                                                                                                               Mr. Manu Nayap and Mr. Nitin
                                                                                                               Kumar, Advocates.

                                                                                      versus

                                                KHAZAN SINGH DECD. THR. LR'S            .....Respondent
                                                             Through: Mr. Rahul Chaudhary, Advocate.
                                                                      Mr. Inder Singh, Adv.
                                    125
                                    +           LA.APP. 1204/2008
                                                DEVENDER KUMAR TRIGUNA                   .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    126
                                    +           LA.APP. 1238/2008




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                 CHINTA                                                                           .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.
                                                                                                               Mr. Prashant Katara and Mr. Aman
                                                                                                               Sinha, Advocates.

                                                                                      versus

                                                UOI & ANR.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    127
                                    +           LA.APP. 89/2009
                                                OM PRAKASH (SINCE DECEASED) THROUGH LRS
                                                                                                                                    .....Appellant
                                                                                      Through:                 Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                                               Mr. Deepak Gola and Mr. Shivansh,
                                                                                                               Advocates.

                                                                                      versus

                                                UOI & ORS.                                                                       .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                                                Mr. Chaturvedi, Ms. Harshita
                                                                                                               Maheshwari and Mr. Mohit Sharma,
                                                                                                               Advocates.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Ms. Sapna Chauhan, Advocate for
                                                                                                               DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    128
                                    +           LA.APP. 528/2009
                                                SHER SINGH (DECEASED) THR. LRS              .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.
                                                                          Mr. Prashant Katara and Mr. Aman
                                                                          Sinha, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    129
                                    +           LA.APP. 550/2009
                                                GUNI RAM DECD THR LRS                                                            .....Appellant




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:34
                                                                                       Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Neeraj Kumar, Advocate for
                                                                                                               DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    130
                                    +           LA.APP. 551/2009
                                                RANJIT KUMAR TRIGUNA                      .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with




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                                                                                                                Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    131
                                    +           LA.APP. 552/2009
                                                JAGDIP KUMAR TRIGUNA                      .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    132
                                    +           LA.APP. 553/2009
                                                BAHADUR DECD THR LRS                      .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                            .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,




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                                                                                                                Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Ms. Kamna Singh, Advocate for
                                                                                                               DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    133
                                    +           LA.APP. 556/2009
                                                ATTAR SINGH DECD THR LRS                  .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.

                                    134
                                    +           LA.APP. 559/2009 & CM APPL. 41913/2019
                                                PEHLAD                                    .....Appellant
                                                                Through: Mr. R.B. Singh, Mr. Deepak Gola and




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                                                                                                                Mr. Shivam Wadhwa, Advocates.
                                                                                                               Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    135
                                    +           LA.APP. 560/2009 & CM APPL. 14064/2015
                                                AJIT SINGH                                 .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.
                                                                         Mr. Prashant Katara and Mr. Aman
                                                                         Sinha, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.




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                                                                                                                Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    136
                                    +           LA.APP. 576/2009 & CM APPL. 14065/2015
                                                NARENDER KUMAR TRIGUNA                   .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    137
                                    +           LA.APP. 580/2009, CM APPL. 14066/2015
                                                KESAR SINGH & ORS                            .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                           Bhagwat Pd. Gupta, Mr. Rajesh
                                                                           Gupta and Mr. Ganga Ram
                                                                           Upadhyay, Advocates.
                                                                           Mr. Prashant Katara and Mr. Aman
                                                                           Sinha, Advocates.




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                                                                                       versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    138
                                    +           LA.APP. 595/2009 & CM APPL. 14010/2015
                                                PREM RAJ & ORS                             .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.
                                                                         Mr. Prashant Katara and Mr. Aman
                                                                         Sinha, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.




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                                     139
                                    +           LA.APP. 618/2009, CM APPL. 11472-73/2015
                                                BADLEY                                     .....Appellant
                                                                Through: Mr. Inder Singh, Adv.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Gaganmeet Singh Sachdeva, Mr.
                                                                                                               Harpreeet Singh Chadha, Advocates
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    140
                                    +           LA.APP. 647/2009, CM APPL. 8877-79/2025
                                                MEHAR CHAND & ORS                             .....Appellants
                                                                Through: Mr. Gaurav Bidhuri and Mr. Aditya
                                                                           Sorout, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv




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                                                                                                                Kumar, Advocates for DDA
                                                                                                               Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                                               Advocates for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    141
                                    +           LA.APP. 650/2009
                                                PREM RAJ & ORS                                                                    .....Appellants
                                                                 Through:                                      Mr. Gaurav Bidhuri and Mr. Aditya
                                                                                                               Sorout, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                                               Advocates for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    142
                                    +           LA.APP. 101/2010, CM APPL. 14013/2015
                                                RATTO DEVI DECD THR LRS & ORS              .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                           Bhagwat Pd. Gupta, Mr. Rajesh
                                                                           Gupta and Mr. Ganga Ram
                                                                           Upadhyay, Advocates.

                                                                                      versus




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                                                 UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    143
                                    +           LA.APP. 253/2010 & CM APPL. 14060/2015
                                                RAM PAT                                   .....Appellant
                                                                Through: Mr. N.S. Dalal, Ms. Nidhi Dalal, Mr.
                                                                         Kunal Narwal, Mr. Alok Kumar and
                                                                         Ms. Rachana Dalal, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    144
                                    +           LA.APP. 263/2010 & CM APPL. 14068/2015
                                                RAMESH & ANR                             .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:35
                                                                                                                Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    145
                                    +           LA.APP. 264/2010 & CM APPL. 14069/2015
                                                HARI SINGH DECD THR LRS                    .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.
                                                                         Mr. Prashant Katara and Mr. Aman
                                                                         Sinha, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:35
                                                                                                                Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    146
                                    +           LA.APP. 311/2010, CM APPL. 14014/2015 & 6488/2017
                                                MAMRAJ & ORS                               .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                           Bhagwat Pd. Gupta, Mr. Rajesh
                                                                           Gupta and Mr. Ganga Ram
                                                                           Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    147
                                    +           LA.APP. 314/2010
                                                LAKHMI CHAND & ORS                                                             .....Appellants
                                                                 Through:                                      Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                          .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:35
                                                                                                                Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Gaganmeet Singh Sachdeva, Mr.
                                                                                                               Harshpreet Singh, Advocates for
                                                                                                               DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    148
                                    +           LA.APP. 315/2010 & CM APPL. 14063/2015
                                                JAGGAN & ORS                             .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    149
                                    +           LA.APP. 316/2010 & CM APPL. 14062/2015
                                                RAMESH DECD THR LRS & ORS                                                        .....Appellants




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:35
                                                                                       Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    150
                                    +           LA.APP. 380/2010
                                                KESAR SINGH & ORS                                                                .....Appellants
                                                                 Through:                                      Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.
                                                                                                               Mr. Prashant Katara, Mr. Aman
                                                                                                               Sinha, Advocates.

                                                                                      versus

                                                UOI                                                                              .....Respondent
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.




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                                     151
                                    +           LA.APP. 454/2010, CM APPL. 14079/2015 & 21034/2019
                                                DAYA KISHAN DECD THR LRS & ORS             .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                           Bhagwat Pd. Gupta, Mr. Rajesh
                                                                           Gupta and Mr. Ganga Ram
                                                                           Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    152
                                    +           LA.APP. 677/2010, CM APPL. 12572-74/2017, 36669/2017 &
                                                REVIEW PET. 127/2017
                                                OM PRAKASH & ANR                                                             .....Appellants
                                                             Through:                                          Mr. D.S. Chauhan, Mr. Prateek
                                                                                                               Tiwari and Mr. Karan Bhatia,
                                                                                                               Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:35
                                                                                                                Mr. Anuj Chaturvedi, Ms. Richa
                                                                                                               Dhawan, Ms. Harshita Maheshwari
                                                                                                               and Mr. Pawan Karan Deo, Advocate
                                                                                                               for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    153
                                    +           LA.APP. 678/2010 & CM APPL. 14058/2015
                                                SHRI CHANDERMAN @ CHANDER SINGH .....Appellant
                                                                Through: Appearance not given.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    154
                                    +           LA.APP. 679/2010, CM APPL. 12927-29/2017, 36664/2017 &
                                                REVIEW PET. 131/2017
                                                RAM SINGH DECD THR LRS & ORS        .....Appellants
                                                             Through: Mr. D.S. Chauhan, Mr. Prateek
                                                                      Tiwari and Mr. Karan Bhatia,
                                                                      Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents




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                                                                                       Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Ms. Manika Tripathi, Mr. Prabhav
                                                                                                               Ralli, Mr. Dev Vrat Arya, Mr. Yuvraj
                                                                                                               Bansal, Advocates for DDA.
                                                                                                               Mr. Roshan Lal and Mr. Bhuvan
                                                                                                               Goel, Advocates for DDA.
                                    155
                                    +           LA.APP. 682/2010 & CM APPL. 14067/2015
                                                MOOL CHAND DECD THR LRS                    .....Appellant
                                                                Through: Appearance not given.

                                                                                      versus

                                                UNION OF INDIA                                                                   .....Respondent
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    156
                                    +           LA.APP. 683/2010
                                                YASH PAL & ORS                                                               .....Appellants
                                                                 Through:                                      Mr. D.S. Chauhan, Mr. Prateek
                                                                                                               Tiwari and Mr. Karan Bhatia,




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                                                                                                                Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    157
                                    +           LA.APP. 699/2010
                                                NAIN SINGH THR LRS                                                               .....Appellant
                                                                 Through:                                      Appearance not given.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Ashutosh Kaushik, Mr. Barun
                                                                                                               Dey, Advocates for DDA
                                                                                                               Ms. Manika Tripathy, Standing
                                                                                                               Counsel with Mr. Prabhav Ralli, Mr.
                                                                                                               Devvrat Arya, Mr. Asif Iqbal, Ms.
                                                                                                               Aparna Sharma, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Mrs. Mrinalini Sen, SC with Ms.
                                                                                                               Shivangi Bhasin, Advocate.




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                                     158
                                    +           LA.APP. 765/2010 & CM APPL. 14073/2015
                                                DAL CHAND & ORS                          .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    159
                                    +           LA.APP. 827/2010 & CM APPL. 14012/2015
                                                BHOOP SINGH DECD THRU LRS                .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.




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                                                                                                                Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr.    Mayank       Bmniyal,    Mr.
                                                                                                               Dheerendra Singh Bisht, Advocates
                                                                                                               for DDA.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    160
                                    +           LA.APP. 1070/2010, CM APPL. 14080/2015, 37746-47/2022
                                                RAM KISHAN DECD THRU LRS & ORS              .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    161
                                    +           LA.APP. 15/2011 & CM APPL. 14081/2015
                                                MUSSADI DECD THR LRS                      .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.




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                                                                                       versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    162
                                    +           LA.APP. 29/2011
                                                DAL CHAND & ANR                                                                .....Appellants
                                                                Through:                                       Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA                                                                   .....Respondent
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA




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                                     163
                                    +           LA.APP. 39/2011
                                                UMA DHOWAN & ORS                                                                 .....Appellants
                                                                Through:                                       Mr. Inder Singh, Adv.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Tushar Sannu and Ms. Ayushi
                                                                                                               Mishra, Advocates for DDA.
                                    164
                                    +           LA.APP. 54/2011
                                                KARAN SINGH                                                                      .....Appellant
                                                                                      Through:                 Appearance not given.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. M.K. Singh, Advocate for DDA.
                                    165
                                    +           LA.APP. 140/2011, CM APPL. 14071/2015, 15510-11/2025
                                                RANJEET SINGH DECD THR LRS                  .....Appellant




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                                                                                       Through:                 Appearance not given.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    166
                                    +           LA.APP. 155/2011 & CM APPL. 14070/2015
                                                JASPAL SINGH (DEC) THRU.LRS              .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA




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                                     167
                                    +           LA.APP. 156/2011 & CM APPL. 14011/2015
                                                BED RAM                                  .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI & ANR                                                                        .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    168
                                    +           LA.APP. 251/2011 & CM APPL. 14015/2015
                                                HARI CHAND                                .....Appellant
                                                                Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
                                                                         Mr. Vaibhal Chechi and Ms. Rekha
                                                                         Chauhan, Advocates.
                                                                         Mr. R.B. Singh, Mr. Rajan Sharma
                                                                         Mr. Deepak Gola and Mr. Shivansh,
                                                                         Advocates.

                                                                                      versus




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                                                 UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    169
                                    +           LA.APP. 708/2011 & CM APPL. 3077/2017
                                                LEKH RAM                                 .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.
                                                                         Mr. R.B. Singh, Mr. Rajan Sharma
                                                                         Mr. Deepak Gola and Mr. Shivansh,
                                                                         Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA




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                                     170
                                    +           LA.APP. 716/2011
                                                GOPAL SINGH & ORS                                                              .....Appellants
                                                                 Through:                                      Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                                               Mr. Deepak Gola and Mr. Shivansh,
                                                                                                               Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    171
                                    +           LA.APP. 5/2012, CM APPL. 33879-80/2024
                                                SURJAN & ORS                               .....Appellants
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                           Bhagwat Pd. Gupta, Mr. Rajesh
                                                                           Gupta and Mr. Ganga Ram
                                                                           Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:38
                                                                                                                Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    172
                                    +           LA.APP. 6/2012
                                                GIAN CHAND DECD THR LRS & ORS           .....Appellants
                                                               Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                        Bhagwat Pd. Gupta, Mr. Rajesh
                                                                        Gupta and Mr. Ganga Ram
                                                                        Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Ms. Nidhi Raman CGSC with Mr.
                                                                                                               Zubin Singh, Mr. Akash Mishra and
                                                                                                               Mr. Arnav Mittal, Advocates for
                                                                                                               DDA.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                    173
                                    +           LA.APP. 10/2012 & CM APPL. 44574/2022
                                                ANANT RAM & ANR                           .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.




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                                                                                       versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Ms. Kritika Gupta, Advocate for
                                                                                                               DDA.
                                    174
                                    +           LA.APP. 13/2012
                                                BUDHAN DECD THRU LRS                     .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv




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                                                                                                                Kumar, Advocates for DDA

                                    175
                                    +           LA.APP. 37/2012 & CM APPL. 14072/2015
                                                DAROGA DECD THR LRS & ORS                  .....Appellants
                                                                Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
                                                                          Mr. Vaibhal Chechi and Ms. Rekha
                                                                          Chauhan, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    176
                                    +           LA.APP. 218/2012
                                                NET RAM THROUGH LRS AND ANR               .....Appellants
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UOI AND ANR                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:38
                                                                                                                Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA

                                    177
                                    +           LA.APP. 223/2012
                                                HARI SINGH THROUGH LRS                    .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UOI AND ANR                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                                               Mr. Tarunvir Singh Khehar and Ms.
                                                                                                               Guneet B. Khehar, Advocates for
                                                                                                               DDA.
                                    178
                                    +           LA.APP. 49/2013, CM APPL. 5014-15/2019
                                                SAMARTA LRS AND ORS                       .....Appellants
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                           Bhagwat Pd. Gupta, Mr. Rajesh




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                                                                                                                Gupta and Mr. Ganga            Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UOI AND ANR                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    179
                                    +           LA.APP. 51/2013 & CM APPL. 14061/2015
                                                NET RAM                                   .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UOI AND ANR                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:38
                                                                                                                Kumar, Advocates for DDA
                                    180
                                    +           LA.APP. 73/2015 & CM APPL. 1918/2015
                                                KARTAR SINGH (DECEASED) THR LEGAL HEIRS
                                                                                                                                     .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA& ANR                                                              .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    181
                                    +           LA.APP. 99/2015 & CM APPL. 3573/2015
                                                UNION OF INDIA                              .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                          Counsel with Mr. Sunil Kumar Jha,
                                                                          Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                          and Mr. Sami Sameer Siddiqui,
                                                                          Advocates for UOI.
                                                                          Mr. Siddharth Panda, Mr. Ritank and
                                                                          Mr. Anil Pandey, Advocates for UOI.

                                                                                      versus

                                                KARTAR SINGH (DECEASED) THR LRS & ORS .....Respondents




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                                                                                       Through:                 Mr. S.A. Khan, Advocate for R-2.
                                    182
                                    +           LA.APP. 75/2015 & CM APPL. 1923/2015
                                                BIRMA DEVI & ORS                          .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA

                                    183
                                    +           LA.APP. 85/2015 & CM APPL. 2272/2015
                                                LAKHMI CHAND & ORS                        .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:38
                                                                                                                and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    184
                                    +           LA.APP. 86/2015, CM APPL. 2282/2015 & 19952/2023
                                                JUGAL KISHORE & ORS                        .....Appellants
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                           Bhagwat Pd. Gupta, Mr. Rajesh
                                                                           Gupta and Mr. Ganga Ram
                                                                           Upadhyay, Advocates.
                                                                           Mr. Gaurav Kakar and Mr. Lakshay
                                                                           Raheja, Advocates for LR of
                                                                           Appellant No.1.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    185
                                    +           LA.APP. 115/2015, CM APPL. 3870/2015
                                                UNION OF INDIA                              .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                           Counsel with Mr. Sunil Kumar Jha,




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                                                                                                                Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.
                                                                                                               Mr. Siddharth Panda, Mr. Ritank and
                                                                                                               Mr. Anil Pandey, Advocates for UOI
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                                                                      versus

                                                BIRMA DEVI & ORS                                                                 .....Respondents
                                                              Through:                                         Appearance not given.
                                    186
                                    +           LA.APP. 308/2015, CM APPL. 10779-80/2015
                                                UNION OF INDIA                               .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                           Counsel with Mr. Sunil Kumar Jha,
                                                                           Mr. M.S. Akhtar, Mr. Mayank
                                                                           Madho, and Mr. Sami Sameer
                                                                           Siddiqui, Advocates for UOI.
                                                                           Mr. Siddharth Panda and Mr. Anil
                                                                           Pandey, Advocates.
                                                                           Mr. Kaushal Bakshi, Advocate for
                                                                           DDA

                                                                                      versus

                                                ANULIKA GUPTA & ANR                                                              .....Respondents
                                                            Through:                                           Mr. Rahul Bakshi, Advocate.
                                    187
                                    +           LA.APP. 390/2015
                                                VIRENDER SINGH (SINCE MISSING) THR LRS & ORS
                                                                                             .....Appellants
                                                             Through: Mr. R.B. Singh, Mr. Deepak Gola and
                                                                       Mr. Rajan Sharma, Advocates.




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:39
                                                                                       versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Mr. Govind
                                                                                                               Kumar, Mr. Kumar Kshitij and Mr.
                                                                                                               Apurv Kumar, Advocates for DDA.
                                    188
                                    +           LA.APP. 423/2015
                                                HARI KISHAN (DECEASED) THR LEGAL HEIRS .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                    189
                                    +           LA.APP. 426/2015
                                                NATHU (DECEASED) THR LRS                  .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus




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                                                 UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    190
                                    +           LA.APP. 445/2015
                                                NATHU (DECEASED) THR LRS                  .....Appellant
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    191
                                    +           LA.APP. 14/2016 & CM APPL. 354/2016
                                                NAIN SINGH (DECEASED) THR HIS LRS        .....Appellant
                                                                Through: Mr. R.B. Singh, Mr. Rajan Sharma




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:39
                                                                                                                Mr. Deepak Gola and Mr. Shivansh,
                                                                                                               Advocates.

                                                                                      versus

                                                UNION OF INDIA                                                                   .....Respondent
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    192
                                    +           LA.APP. 18/2016
                                                MAHIPAL (DECEASED) THR LRS               .....Appellant
                                                                Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                                         Mr. Deepak Gola and Mr. Shivansh,
                                                                         Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Siddharth Panda, Mr. Ritank and
                                                                                                               Mr. Anil Pandey, Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:39
                                                                                                                Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    193
                                    +           LA.APP. 19/2016
                                                CHHATTAR SINGH                                                                 .....Appellant
                                                                Through:                                       Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                                               Mr. Deepak Gola and Mr. Shivansh,
                                                                                                               Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, SC with Ms.
                                                                                                               Latika Malhotra, Panel Counsel for
                                                                                                               DDA.
                                                                                                               Mr. Siddharth Panda, Mr. Ritank and
                                                                                                               Mr. Anil Pandey, Advocates for UOI.
                                    194
                                    +           LA.APP. 173/2016 & CM APPL. 9203/2020
                                                RAM SAROOP THROUGH LRS                   .....Appellant
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UOI AND ANR                                                                      .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:39
                                                                                                                Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    195
                                    +           LA.APP. 196/2016, CM APPL. 37755/2018 & 28909/2024
                                                BUDH RAM @ BUDH SINGH (DECEASED) THR LRS & ORS
                                                                                                  .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                           Bhagwat Pd. Gupta, Mr. Rajesh
                                                                           Gupta and Mr. Ganga Ram
                                                                           Upadhyay, Advocates.
                                                                           Mr. Rajat Sharma and Mr. Chetan
                                                                           Sharma, Advocates for LR III (a & c)

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    196
                                    +           LA.APP. 292/2016 & CM APPL. 37754/2018
                                                HARI KISHAN SHARMA & ORS                 .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:39
                                                                                       versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Neeraj Kumar, Advocate for
                                                                                                               DDA.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    197
                                    +           LA.APP. 11/2017 & CM APPL. 942/2017
                                                SHASHI KUMAR                              .....Appellant
                                                                Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                                          Mr. Deepak Gola and Mr. Shivansh,
                                                                          Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    198
                                    +           LA.APP. 157/2017
                                                MOHD ISHA & ORS                                                                 .....Appellants
                                                                 Through:                                      Mr. N.S. Chechi, Mr. Neeraj Chechi,




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:39
                                                                                                                Mr. Vaibhal Chechi and Ms. Rekha
                                                                                                               Chauhan, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Mayank Bamniyal and Mr.
                                                                                                               Dheerendra Singh Bisht, Advocates
                                                                                                               for DDA.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    199
                                    +           LA.APP. 166/2017
                                                HARISH VATS                                                                      .....Appellant
                                                                                      Through:                 Appearance not given.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:39
                                                                                                                Kumar, Advocates for DDA
                                    200
                                    +           LA.APP. 256/2017
                                                POOJA                                                                          .....Appellant
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Latika Malhotra, Panel Counsel
                                                                                                               for DDA.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    201
                                    +           LA.APP. 287/2017 & CM APPL. 31509/2017
                                                MEHAR CHAND & ORS                        .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                         Bhagwat Pd. Gupta, Mr. Rajesh
                                                                         Gupta and Mr. Ganga Ram
                                                                         Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                          .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:39
                                                                                                                Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    202
                                    +           LA.APP. 131/2018
                                                UNION OF INDIA                                                                   .....Appellant
                                                                 Through:                                      Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank
                                                                                                               Madho, and Mr. Sami Sameer
                                                                                                               Siddiqui, Advocates for UOI.
                                                                                                               Mr. Siddharth Panda, Mr. Ritank and
                                                                                                               Mr. Anil Pandey, Advocates for UOI.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishnav
                                                                                                               Kumar, Advocates for DDA
                                                                                      versus

                                                MANMCHAND (DEC) THR LRS & ORS         .....Respondents
                                                           Through: Appearance not given.
                                    203
                                    +           LA.APP. 204/2018
                                                OM PARKASH (DECEASED) THR LRS                .....Appellant
                                                                 Through: Mr. Gaurav Bidhuri and Mr. Aditya
                                                                          Sorout, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:39
                                                                                                                and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Gaurav Dua and Mr. Govil
                                                                                                               Upadhyay, Advocates for DDA.
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    204
                                    +           LA.APP. 209/2018
                                                VIRENDER & ANR                                                                   .....Appellants
                                                                 Through:                                      Appearance not given.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                              Through:                                         Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                                                                               Kumar, Advocates for DDA
                                    205
                                    +           LA.APP. 244/2018, CM APPL. 53985-87/2018
                                                UNION OF INDIA                               .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                           Counsel with Mr. Sunil Kumar Jha,
                                                                           Mr. M.S. Akhtar, Mr. Mayank
                                                                           Madho, and Mr. Sami Sameer
                                                                           Siddiqui, Advocates for UOI.
                                                                           Mr. Siddharth Panda, Mr. Ritank and




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:40
                                                                                                                Mr. Anil Pandey, Advocates for UOI.

                                                                                      versus

                                                RADHEY (DEC) THR LRS & ORS              .....Respondents
                                                              Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                                       Mr. Deepak Gola and Mr. Shivansh,
                                                                       Advocates.
                                                                       Mr. Tarunvir Singh Khehar and Ms.
                                                                       Guneet B. Khehar, Advocates for
                                                                       DDA.
                                    206
                                    +           LA.APP. 245/2018, CM APPL. 54192-94/2018
                                                UNION OF INDIA                               .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                           Counsel with Mr. Sunil Kumar Jha,
                                                                           Mr. M.S. Akhtar, Mr. Mayank
                                                                           Madho, and Mr. Sami Sameer
                                                                           Siddiqui, Advocates for UOI.
                                                                           Mr. Siddharth Panda, Mr. Ritank and
                                                                           Mr. Anil Pandey, Advocates for UOI.
                                                                           Mr. Tushar Gupta, Mr. Parinay
                                                                           Gupta, Advocates for DDA
                                                                           Mr. Kunal Sharma, Mr. Vaishanv
                                                                           Kumar, Advocates for DDA
                                                                versus

                                                BUDH RAM @ BUDH SINGH (DEC) THR LRS & ORS
                                                                                          .....Respondents
                                                            Through: Mr. Tushar Gupta and Mr. Parinay
                                                                     Gupta, Advocates for DDA.
                                    207
                                    +           LA.APP. 246/2018, CM APPL. 54324-26/2018
                                                UNION OF INDIA                              .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                           Counsel with Mr. Sunil Kumar Jha,
                                                                           Mr. M.S. Akhtar, Mr. Mayank
                                                                           Madho, and Mr. Sami Sameer




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:40
                                                                                                                Siddiqui, Advocates for UOI.
                                                                                                               Mr. Siddharth Panda, Mr. Ritank and
                                                                                                               Mr. Anil Pandey, Advocates for UOI.

                                                                                      versus

                                                HAR KISHAN (DEC) THR LRS & ORS      .....Respondents
                                                             Through: Mr. Neeraj Kumar, Advocate for
                                                                       DDA.
                                    208
                                    +           LA.APP. 247/2018, CM APPL. 54360-62/2018
                                                UNION OF INDIA                               .....Appellant
                                                                Through: Mr. Sanjay Kumar Pathak, Standing
                                                                           Counsel with Mr. Sunil Kumar Jha,
                                                                           Mr. M.S. Akhtar, Mr. Mayank
                                                                           Madho, and Mr. Sami Sameer
                                                                           Siddiqui, Advocates for UOI.
                                                                           Mr. Siddharth Panda, Mr. Ritank and
                                                                           Mr. Anil Pandey, Advocates for UOI.
                                                                           Mr. Roshan Lal Goel and Ms. Anju
                                                                           Gupta, Advocates for R-2.

                                                                                      versus

                                                RAM SAROOP (DEC) THR LRS & ORS           .....Respondents
                                                             Through: Mr. Roshan Lal Goel and Ms. Anju
                                                                       Gupta, Advocates for DDA.
                                                                       Mr. Kunal Sharma, Mr. Vaishanv
                                                                       Kumar, Advocates for DDA
                                    209
                                    +           LA.APP. 4/2019, CM APPL. 1666-68/2019
                                                UNION OF INDIA                               .....Appellant
                                                                 Through: Mr. Sanjay Kumar Pathak, Standing
                                                                           Counsel with Mr. Sunil Kumar Jha,
                                                                           Mr. M.S. Akhtar, Mr. Mayank
                                                                           Madho, and Mr. Sami Sameer
                                                                           Siddiqui, Advocates for UOI.
                                                                           Mr. Siddharth Panda, Mr. Ritank and




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:40
                                                                                                                Mr. Anil Pandey, Advocates for UOI.

                                                                                      versus

                                                RAGHUBAR DAYAL @ RAGHBAR SINGH & ORS
                                                                                     .....Respondents
                                                            Through: Ms. Kamna Singh, Advocate for
                                                                     DDA.
                                    210
                                    +           LA.APP. 49/2019, CM APPL. 16601/2019, CM APPL.16603-
                                                04/2019
                                                UNION OF INDIA                            .....Appellant
                                                               Through: Mr. Sanjay Kumar Pathak, Standing
                                                                        Counsel with Mr. Sunil Kumar Jha,
                                                                        Mr. M.S. Akhtar, Mr. Mayank
                                                                        Madho, and Mr. Sami Sameer
                                                                        Siddiqui, Advocates for UOI.
                                                                        Mr. Siddharth Panda, Mr. Ritank and
                                                                        Mr. Anil Pandey, Advocates for UOI.

                                                                                      versus

                                                HANSO (DECEASED) THR LRS & ANR          .....Respondents
                                                             Through: Mr. Sanjay Kumar Poddar, Sr. Adv.
                                                                      with Ms. Mrinalni Sen, SC with Ms.
                                                                      Shivangi Bhasin and Ms. Gauri
                                                                      Shyam, Advs. for DDA
                                                                      Ms. Prity Sharma, Advocate for R-2.
                                    211
                                    +           LA.APP. 94/2019, CM APPL. 25848-49/2019
                                                UNION OF INDIA                               .....Appellant
                                                                 Through: Mr. Sanjay Kumar Pathak, Standing
                                                                           Counsel with Mr. Sunil Kumar Jha,
                                                                           Mr. M.S. Akhtar, Mr. Mayank
                                                                           Madho, and Mr. Sami Sameer
                                                                           Siddiqui, Advocates for UOI.
                                                                           Mr. R.K. Sharma and Mr. Anil
                                                                           Pandey, Advocates.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:40
                                                                                                                Mr. Rajneesh Sharma, Mr. Ritank and
                                                                                                               Mr. Anil Pandey, Advocates for UOI.

                                                                                      versus

                                                MUKESH KUMAR & ANR                   .....Respondents
                                                           Through: Ms. Kritika Gupta, Advocate for
                                                                    DDA.
                                                                    Ms. Ruchika Rathi, Mr. Garvit
                                                                    Byawat, Advocates for DSIDC.
                                    212
                                    +           LA.APP. 130/2019, CM APPL. 38327-28/2024
                                                DAL CHAND SHARMA & ORS                     .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                           Bhagwat Pd. Gupta, Mr. Rajesh
                                                                           Gupta and Mr. Ganga Ram
                                                                           Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                             Through:                                          Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Tarunvir Singh Khehar and Ms.
                                                                                                               Guneet B. Khehar, Advocates for
                                                                                                               DDA.
                                                                                                               Mr. Neeraj Kumar and Mr. Kartik
                                                                                                               Garg, Advocates.
                                    213
                                    +           LA.APP. 137/2019 & CM APPL. 38884/2019
                                                BHOOP SINGH (DECEASED) THR LRS                                                   .....Appellant




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                                                                                       Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                             .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Mr. Tarunvir Singh Khehar and Ms.
                                                                                                               Guneet B. Khehar, Advocates for
                                                                                                               DDA.
                                    214
                                    +           LA.APP. 65/2022 & CM APPL. 11646/2022
                                                SUNDER LAL & ANR.                         .....Appellants
                                                                Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR.                                                            .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Neeraj Kumar, Advocate for




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The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:40
                                                                                                                DDA.
                                    215
                                    +           LA.APP. 231/2022
                                                DAL CHAND SAINI & ANR.                                                           .....Appellants
                                                                                      Through:                 Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                                               Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                                               Gupta and Mr. Ganga Ram
                                                                                                               Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR.                                                            .....Respondents
                                                                                      Through:                 Mr. Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr. Sunil Kumar Jha,
                                                                                                               Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Sanjay Poddar, Sr. Advocate with
                                                                                                               Ms. Mrinalini Sen, Standing Counsel
                                                                                                               with Ms. Shivangi Bhasin, Advocate
                                                                                                               for DDA
                                                                                                               Ms. Kamna Singh, Advocate for
                                                                                                               DDA.
                                    216
                                    +           LA.APP. 298/2022
                                                JAI BHAGWAN DECEASED THROUGH HIS LEGAL HEIRS
                                                AND ORS.                                  .....Appellants
                                                                 Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                          Bhagwat Pd. Gupta, Mr. Rajesh
                                                                          Gupta and Mr. Ganga Ram
                                                                          Upadhyay, Advocates.

                                                                                      versus

                                                UNION OF INDIA AND ANR.                  .....Respondents
                                                              Through: Mr. Sanjay Kumar Pathak, Standing
                                                                        Counsel with Mr. Sunil Kumar Jha,




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:40
                                                                                                                Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                                               and Mr. Sami Sameer Siddiqui,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Anuj Chaturvedi, Ms. Richa
                                                                                                               Dhawan, Ms. Harshita Maheshwari
                                                                                                               and Mr. Pawan Karan Deo,
                                                                                                               Advocates for DDA.


                                    217
                                    +           LA.APP. 427/2023 & CM APPL. 44208/2023
                                                UNION OF INDIA                             .....Appellant
                                                                Through: Mr. Siddharth Panda and Mr. Anil
                                                                         Pandey, Advocates for UOI.
                                                                         Mr. Sanjay Kumar Pathak, Standing
                                                                         Counsel with Mr. Sunil Kumar Jha,
                                                                         Mr. M.S. Akhtar, Mr. Mayank
                                                                         Madho, and Mr. Sami Sameer
                                                                         Siddiqui, Advocates for UOI.
                                                                versus

                                                DAL CHAND SAINI & ORS.                 .....Respondents
                                                              Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                       Bhagwat Pd. Gupta, Mr. Rajesh
                                                                       Gupta and Mr. Ganga Ram
                                                                       Upadhyay, Advocates
                                                                       Mr. Siddhant Gupta, Advocate for
                                                                       DDA
                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                                      ORDER

% 17.04.2025

1. List along with LA APP 59/2007 and LA.APP. 144/2019 on 07.05.2025 at 3:45 p.m. TARA VITASTA GANJU, J APRIL 17, 2025/ ha This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/04/2025 at 01:14:40