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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(3) in The Hooghly River Bridge Act, 1969

(3)All questions coming before a meeting shill be decided by the votes of the majority of members present and voting and in the case of equality of votes, the person presiding shall have a second or casting vote.