Karnataka High Court
Sri Chellaram vs The Principal Secretary on 6 April, 2016
Bench: Chief Justice, Ravi Malimath
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6th DAY OF APRIL, 2016
PRESENT
THE HON'BLE MR. SUBHRO KAMAL MUKHERJEE
CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE RAVI MALIMATH
WRIT APPEAL NO.3092 OF 2013 (GM-KSFC)
BETWEEN:
SRI.CHELLARAM
S/O SRI.JESARAM
AGE: 49 YEARS
RESIDING AT NO.316/9
1ST CROSS, 1ST MAIN ROAD
KAMAKSHIPALYA
MAGADI ROAD
BANGALORE - 560 079 ... APPELLANT
(BY MR.S.J.KUMAR, ADVOCATE)
AND:
1. THE PRINCIPAL SECRETARY
FINANCE DIVISION
ANNEXED/ATTACHED TO
KARNATAKA STATE FINANCIAL
CORPORATION, VIDHANA SOUDHA
BANGALORE-560001
2. THE CHAIRMAN AND MANAGING DIRECTOR
KARNATAKA STATE FINANCIAL
CORPORATION (KSFC), KSFC
2
BHAVAN, NO.1/1, THIMMAIAH
ROAD, NEAR CANTONMENT STATION
BANGALORE-560001
3. THE EXECUTIVE DIRECTOR (O)
KARNATAKA STATE FINANCIAL
CORPORATION (KSFC), KSFC
BHAVAN, NO.1/1, THIMMAIAH
ROAD, NEAR CANTONMENT STATION
BANGALORE-560001
4. THE ASS. / GENERAL MANAGER (RECOVERY)
KARNATAKA STATE FINANCE
CORPORATION (KSFC), KSFC
BHAVAN, NO.1/1, THIMMAIAH
ROAD, NEAR CANTONMENT STATION
BANGALORE-560001
5. THE DEPUTY GENERAL MANAGER
KARNATAKA STATE FINANCIAL
CORPORATION KSFC
NO.13 & 13/1, 8TH MAIN
KAMAKSHI HOSPITAL ROAD
SARASWATHIPURAM
MYSORE-570009
6. THE ASSISTANT GENERAL MANAGER
KARNATAKA STATE FINANCIAL
CORPORATION (KSFC)
NO.13 & 13/1, 8TH MAIN
KAMAKSHI HOSPITAL ROAD
SARASWATHIPURAM
MYSORE-570009
7. THE SPECIAL TAHASILDAR (CITY RANGE)
GOVERNMENT OF KARNATAKA
SPECIAL TAHASILDAR OFFICE
(BANGALORE CITY RANGE)
8TH FLOOR, JAYANAGAR
SHOPPING COMPLEX, 4TH BLOCK
JAYANAGAR
3
BANGALORE-560011
8. SMT. SHAKUNTALA
W/O L VIJAYAKUMAR
AGED ABOUT 55 YEARS
R/AT NO. 7, 8TH MAIN
CHBN I PHASE LAYOUT
VIJAYANAGAR
BANGALORE-560040
9. M/S RAGHAVA SOCIO EDUCATION TRUST
& CHARITABLE TRUST (REGD)
NO.7, 8TH MAIN, CHBN I PHASE
LAYOUT, VIJAYANAGAR
BANGALORE-560040
REPRESENTED BY ITS MANAGING
TRUSTEE
10.JAGADGURU SHRI VEERSIMHASANA
SAMSTHANA MUTT, SUTTUR SRIKSHETRA
RAMANUJAM ROAD, MYSORE-570 008.
11.THE COMMISSIONER/SECRETARY
MYSORE URBAN DEVELOPMENT AUTHORITY
JLB ROAD, MYSORE-570 024.
12.SRI GANGARAJU
S/O SRI NINGANNA
AGED ABOUT 40 YEARS
R/AT HOSAHALLI GOLARAPALYA
VISHWANEEDUM POST
YESHWANTAPURA HOBLI-560 097.
BANGALORE NORTH TALUK ... RESPONDENTS
(MISS NILOUFER AKBAR, ADDITIONAL GOVERNMENT ADVOCATE
FOR R1 AND R7
MR.B.RUDRA GOWDA, ADVOCATE FOR R2 TO R6
MR.T.P.VIVEKANANDA, ADVOCATE FOR R11
R8, R9, R10 AND R12 ARE SERVED AND UNREPRESENTED)
---
4
This Writ Appeal is filed under Section 4 of the High Court
Act, praying to set aside the order passed in W.P.No.47606 of
2011 (GM-KSFC) dated 16.1.2013.
This appeal coming on for preliminary Hearing this day,
THE CHIEF JUSTICE delivered the following:
JUDGMENT
Mr.S.J.Kumar, learned advocate appears for the appellant and moves a Court hall memorandum seeking to withdraw the writ appeal.
2. As prayed for, the appeal is dismissed as withdrawn.
3. In view of the dismissal of the appeal, IA No.1 of 2014, does not survive for consideration and is, accordingly, dismissed.
There will be no order as to costs.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE RV