Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] State of Goa - Subsection Section 18A(1) in The Goa, Daman and Diu (Excise Duty) Rules, 1964 (1)No person shall import/export/transport molasses without the authority of a permit/N.O.C. issued by the Commissioner in that behalf.
