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State of Bihar - Section

Section 95 in The Bihar Panchayat Raj Act, 2006

95. Term of Office of Sarpanch and Up-Sarpanch.

- The term of office of Sarpanch and Up-Sarpanch of the Gram Katchahry shall, save as otherwise provided in this Act, cease on the expiry of his term of office as a member of the Gram Katchahry.