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State of Madhya Pradesh - Section

Section 20 in The M.P. Licensing Board (Electrical) Regulations, 1960

20. [ Grant of certificate of competency and permit to Supervisors. [Substituted by Notification No. 1318-F-1-21-XIII-86, dated 30-3-1990.]

- Every candidate who passes the examination for Supervisor or who is exempted from appearing for such examination shall be granted a certificate of competency in Form 'C' or 'D' as the case may be, and a permit in Form 'E'.