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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(5)(c) in First Statutes of the National Institute of Design, Ahmedabad

(c)The Institute may engage Adjunct faculty on a consolidated pay basis and Visiting Faculty on per session/per day honorarium basis as per the requirements of the subjects to be taught and for such period as may be approved by the Standing Committee.