Madhya Pradesh High Court
Sagar Singh Sen vs The State Of Madhya Pradesh on 7 September, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP-10540-2020 The High Court Of Madhya Pradesh WP-10540-2020 (SAGAR SINGH SEN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Gwalior, Dated : 07-09-2020 Heard through Video Conferencing. Shri Anil Sharma, learned counsel for the petitioners. Shri Abhishek Mishra, learned Panel Lawyer for the State. As prayed for, list this case after four weeks to enable the State to file reply.
I.R. granted earlier shall continue till the next date of hearing.
(SHEEL NAGU) JUDGE Aman Digitally signed by Aman Tiwari Date: 2020.09.08 14:53:51 -07'00'