Bombay High Court
Ishwarlal Shankarlal Jain Lalwani And ... vs Union Of India And Another on 12 July, 2023
Author: R.G. Avachat
Bench: R.G. Avachat
949-WP-806-23+2.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO. 806 OF 2023
M/s R.L. Gold Pvt. Ltd. and Others ..PETITIONERS
VERSUS
State of Maharashtra and Another ..RESPONDENTS
WITH CRIMINAL WRIT PETITION NO. 825 OF 2023
WITH CRIMINAL WRIT PETITION NO. 826 OF 2023
....
Mrs. R.S. Kulkarni, Advocate for petitioners Mr. S.S. Deve, Advocate for respondent no.1 - Union ....
CORAM : R.G. AVACHAT AND SANJAY A. DESHMUKH, JJ DATE : 12th JULY, 2023 PER COURT :
1. Heard.
2. Issue notice of final disposal of these petitions to the respondents, returnable on 17th August, 2023. Mr. Deve, learned counsel, waives service of notice for Respondent No.1 - Union of India in all the petitions.
( SANJAY A. DESHMUKH, J. ) ( R.G. AVACHAT, J. ) SSD 1 / 1 ::: Uploaded on - 13/07/2023 ::: Downloaded on - 14/07/2023 11:46:53 :::