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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(2)(b) in Uttaranchal University Act, 2012

(b)to review decisions of the other authorities of the University if they are not in conformity with the provisions of this Act, or the Statutes or the Rules;