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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(3)(b) in The Punjab State Agricultural Marketing Board (Class I) Service Rules, 1988

(b)If his work or conduct has not been in its opinion satisfactory or if he has failed to pass the prescribed departmental examination, it may dispense with his services, if appointed by direct appointment or if appointed otherwise, revert him to his former post, or deal with him in such other manner as the terms and conditions of his previous appointment may permit.