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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(a) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

(a)[ other business or commercial rights of similar nature under clause (t) of section 2;] [Inserted by Act No. 44 of 2016.]
(aa)[] [Clause (a) renumbered as clause (aa) by Act No. 44 of 2016.] the form and manner in which an application may be filed under sub-section (10) of section 13;