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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(k) in Rajasthan Highway Fee (Determination of Rates and Collection) Rules, 2015

(k)"mechanical vehicle" means any vehicle driven under its own power including a motor vehicle as defined under the Motor Vehicles Act, 1988(Central Act No. 59 of 1988);