(2)At each parade held under the sub-clause (1), the Superintendent shall satisfy him-(a)that every prisoner is properly classified as provided in the rules in that behalf;(b)that every prisoner is provided with proper clothing, bedding and utensils as provided in the rules in that behalf;(c)that every prisoner is clean both in person and clothing;(d)that the provisions of the remission rules are understood by the prisoners, and that each prisoner knows the extent of remission (if any) thereunder which he has earned; and(e)generally that the rules and orders applicable to prisoners are being duly carried out.
