Section 3(1)(b) in Bombay Merged Areas, Enclaves and Specified Areas (Amendment of Laws) Act, 1950
(b)in clause (5),-(i)for the figures, letters and word "30th January 1940" wherever they occur, the figures, letters and word "25th January 1950" shall be substituted;(ii)for the words "the date of the coming into operation of this Act or of the establishment of the Board concerned under the repealed Act" wherever they occur, the words, figures and letters "25th day of January 1950" shall be substituted;