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State of Uttarakhand - Section

Section 2 in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018

(2)This regulation shall be applicable to all Distribution System participants including:
(a)Distribution Licensee(s) [including deemed licensee(s)];
(b)Open Access Customers connected to Distribution Systems;
(c)Other Distribution Licensee connected to Distribution Systems;
(d)Institutions covered under Proviso 8 of Section 14 of the Act;
(e)Embedded Generators; and
(f)Consumers.