Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Chattisgarh - Subsection Section 26(2) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 (2)The authorities may from time to time, amend or repeal any statute, except first statute. v
