Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 79 in Nagaland Excise Rules 79. Import otherwise than under rules prohibited. - Save as provided in the foregoing rules, the import of country spirit into Nagaland is prohibited.Export of Country Liquor to Other States in India Under Bond for Payment of Excise Duty
